Madhusmita Baral vs. State Of Odisha
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22.02.2021
Heard Miss Kananbala Roy Choudhury, learned Counsel for the Petitioner, Mr. P. K. Muduli, learned Additional Government Advocate and Mr. Sunil Mishra, learned counsel for CT & GST.
In view of the order passed by this Court in W.P. (C) No. 7956 of 2019, this writ petition is also disposed of in the same terms.
Urgent certified copy be supplied as per rules.
(Dr. S. Muralidhar) Chief Justice
(B. P. Routray) Judge M.K.Panda/ K. Majhi W.P.(C) No.6912 of 2020
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