M/S Sree Metaliks LTD. vs. Commnr. Of Commercial Taxes, CT And GST, Odisha

WP(C)/21226/2021HC OrissaGSTCNR ODHC01046078202129 July 2021Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE B. P. ROUTRAY1 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.21226 of 2021 M/s. Sree Metaliks Ltd. …. Petitioner Mr. Sidhartha Ray, Senior Advocate -versus- Commissioner of Commercial Taxes, CT & GST, Odisha and others …. Opposite Parties CORAM: THE CHIEF JUSTICE JUSTICE B.P. ROUTRAY

ORDER 21.04.2023 Order No.

04.

I.A. No.7298 of 2022 On account of subsequent developments, this application has become infructuous and is accordingly disposed of.

(Dr. S. Muralidhar) Chief Justice

(B.P. Routray) Judge

S.K. Guin

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