Rajapau Durgaprasad vs. State Of Odisha
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IN THE HIGH COURT OF ORISSA AT CUTTACK
STREV No.44 of 2021
Jay Jagannath Steels & Power Ltd.
….
Petitioner Mr. S. K. Acharya, Advocate -versus- Deputy Commissioner of Sales Tax, Rourkela-II, Panposh, Banijyakar Bhawan, Uditnagar, Rourkela and Others …. Opp. Parties
Mr. Sidhartha Padhy, Advocate for CT & GST
CORAM: JUSTICE JASWANT SINGH
JUSTICE M. S. RAMAN
Order No. ORDER (ORAL) 05.04.2022
1. This matter is taken up by virtual/physical mode.
Counsel for CT & GST seeks to file reply.
List on 06.07.2022. (Jaswant Singh)
Judge
(M. S. Raman)
Judge
April 5th 2022
Cuttack AKPradhan
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