Commnr.Of Sales Tax. vs. E.E.,O.S.E.B.

STREV/50/2005HC OrissaGSTCNR ODHC01000766200501 September 2021Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE B. P. ROUTRAY1 pages

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Cause title — parties, addresses and appearances

IN THE HIGH COURT OF ORISSA AT CUTTACK STREV No.50 of 2005 Commissioner of Sales Tax …. Petitioner Mr. S.S. Padhy, ASC (CT & GST) -versus- Executive Engineer, Orissa State Electricity Board … Opposite Parties Mr. J.M. Pattnaik, Advocate CORAM: THE CHIEF JUSTICE JUSTICE B. P. ROUTRAY

ORDER 01.09.2021 Order No.

15.

Since the amount of tax involved in this revision is meagre, the revision petition is dismissed leaving the questions of law open to be decided in some other appropriate petition.

(Dr. S. Muralidhar) Chief Justice

( B.P. Routray) Judge

C.R. Biswal

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