U.P.State Handloom vs. State
STREV/125/2013HC OrissaGSTCNR ODHC01006138201313 July 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
STREV No. 125 of 2013
U.P.State Handloom Corporation
Ltd.
….
Petitioner
None
-versus-
State of Odisha
….
Opp. Party
Mr.Sunil Ku.Mishra, ASC(CT & GST)
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K.PATTANAIK
Order No.
ORDER 13.07.2022
03.
1. None appears for the Petitioner.
2.
The revision petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
( R.K.Pattanaik) Judge
Kabita
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