State vs. M/S.Executive Engine
STREV/122/2013HC OrissaGSTCNR ODHC01005755201313 July 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE R.K.PATTANAIK1 pages
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Cause title — parties, addresses and appearances
kabita
IN THE HIGH COURT OF ORISSA AT CUTTACK
STREV No. 122 of 2013
State of Odisha
….
Petitioner
Mr. Sunil Mishra, ASC(C.T & GST)
-versus-
M/S. Executive Engineer,
Bhubaneswar, City Distribution
Division, CESCO, Cuttack
….
Opp. Parties
Mr.S.Kanungo, Advocate
CORAM:
THE CHIEF JUSTICE
JUSTICE R.K.PATTANAIK
Order No.
ORDER 13.07.2022
06.
In view of the decision dated 21st June, 2022 of this Court in STREV No. 67 of 2009, this revision petition is dismissed.
(Dr. S. Muralidhar) Chief Justice
( R.K.Pattanaik) Judge
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