M/S. Garden Reach Shipbuilders And Engineers LTD., Kolkata vs. Joint Commnr. CT And GST, Angul Circle
WP(C)/14722/2022HC OrissaGSTCNR ODHC01037775202227 October 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 14722 of 2022
M/s. Garden Reach Shipbuilders and
Engineers Ltd.
….
Petitioner
None
-versus-
Joint Commissioner CT & GST, Angul
Circle
….
Opposite Party
None
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER 27.10.2022 Order No.
01.
1. Despite a pass over, none appears for the Petitioner.
2.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M.S. Raman) Judge S. Behera
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