Nanu Agrawal vs. State Of Odisha

WP(C)/6693/2021HC OrissaGSTCNR ODHC01013172202101 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No. 6693 of 2021 Nanu Agrawal …. Petitioner Ms. Kananbala Roy Choudhury, Advocate -versus- State of Odisha & Others …. Opposite Parties Mr. Sunil Mishra, ASC for CT & GST Organization CORAM: THE CHIEF JUSTICE JUSTICE M. S. RAMAN Order No.

ORDER 01.11.2022

01.

In view of the judgment of this Court dated 7th June, 2021 in W.P.(C) No.14924 of 2020 (M/s. Harish Chandra Majhi v. State of Odisha), the present writ petition is dismissed.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

MRS/Laxmikant

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