M/S Gagen Kumar Maity, Baleshwar vs. The Commnr., CT And GST, Cuttack

WP(C)/21607/2022HC OrissaGSTCNR ODHC01055661202210 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances

IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No. 21607 of 2022 Gagen Kumar Maity …. Petitioner Mr. Mukesh Agarwal, Advocate -versus- The Commissioner, CT & GST, Odisha, Cuttack & Others …. Opposite Parties Mr. Sunil Mishra, ASC for CT & GST Organization Mr. P.K. Parhi, DSGI for Tax Department CORAM: THE CHIEF JUSTICE JUSTICE M. S. RAMAN Order No.

ORDER 10.11.2022

01.

1. Learned counsel for the Petitioner seeks leave to withdraw the writ petition.

The writ petition is dismissed as withdrawn.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

MRS/Laxmikant

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