M/S Geeta Agencies vs. Commissioner Of Commercial Taxes
WP(C)/4705/2017HC OrissaGSTCNR ODHC01000625201716 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.4705 of 2017
M/s. Geeta Agencies
….
Petitioner
None
-versus-
Commissioner of Commercial Tax,
Odisha, Cuttack & Others
….
Opposite Parties
Mr. Sunil Mishra, ASC for CT &
GST Organization
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 16.11.2022
02.
1. None appears for the Petitioner.
2.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge
MRS/Laxmikanta
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