M/S.Ind-Barath Energ vs. Dy.Commissioner Of
WP(C)/23440/2014HC OrissaGSTCNR ODHC01007009201417 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 23440 of 2014
M/s. Ind-Barath Energy (Utkal) Ltd.
….
Petitioner
Mr. B.P. Mohanty, Advocate
-versus-
The Deputy Commissioner of Sales
Taxes, Odisha & Others
….
Opposite Parties
Mr. Sunil Mishra, ASC for CT & GST
Organization
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 17.11.2022
03.
Learned counsel for the Petitioner states that the matter has been rendered infructuous. It is disposed of as such.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge
MRS/Laxmikant
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