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Bnc Power Projects LTD. vs. Deputy Commissioner Of Sales Tax,Jharsuguda

WP(C)/25045/2017HC OrissaGSTCNR ODHC01042945201717 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.25045 of 2017 BNC Power Projects Ltd. …. Petitioner Mr. A. Patnaik, Advocate -versus- Deputy Commissioner of Sales Tax, Jharsuguda Circle, Jharsuguda & Another …. Opposite Parties Mr. Sunil Mishra, ASC for CT & GST Organization CORAM: THE CHIEF JUSTICE JUSTICE M. S. RAMAN Order No.

ORDER 17.11.2022

06.

1. Learned counsel for the Petitioner states that he has no instructions.

2.

The writ petition is dismissed for non-prosecution.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge MRS/Laxmikant

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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.