Mumbai Furniture vs. Commnr.Of Commercia
WP(C)/13752/2014HC OrissaGSTCNR ODHC01003511201417 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 13752 of 2014
Mumbai
Furniture,
Bisra
Road,
Rourkela
….
Petitioner
None
-versus-
Commissioner of Commercial Taxes,
Odisha & Others
….
Opposite Parties
Mr. Sunil Mishra, ASC for CT & GST
Organization
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 17.11.2022
03.
1. None appears for the Petitioner.
2.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge
MRS/Laxmikant
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