M/S.Damas Kaushal Food And Beverages vs. Sales Tax Officer,Cuttack-1 City Circle

WP(C)/23163/2015HC OrissaGSTCNR ODHC01008257201517 November 2022Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages

No AI summary yet for this judgment.

Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.23163 of 2015 M/s. Damas Kaushal Food and Beverages …. Petitioner Mr. B. Panda, Advocate -versus- The Sales Tax Officer, Cuttack-1 & Others …. Opposite Parties Mr. Sunil Mishra, ASC for CT & GST Organization CORAM: THE CHIEF JUSTICE JUSTICE M. S. RAMAN Order No.

ORDER 17.11.2022

05.

1. Learned counsel for the Petitioner seeks leave to withdraw the writ petition.

2.

The writ petition is dismissed as withdrawn.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge MRS/Laxmikant

The judgment continues below.

Read the full judgment

A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.

See plans and prices

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.