Saheli Ghosh vs. The CT And GST Officer, Keonjhar
WP(C)/31058/2022HC OrissaGSTCNR ODHC01079059202203 January 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 31058 of 2022
Saheli Ghosh
….
Petitioner
Mr. Bijay Panda, Advocate
-versus-
The CT and GST Officer, Keonjhar
and Others
….
Opposite Parties
Mr. Sunil Mishra, Addl. Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
Order No.
ORDER 03.01.2023 02. The present petition is disposed of in terms of the common order passed today in W.P.(C) No.31057 of 2022. (Dr. S. Muralidhar) Chief Justice
(M.S.Raman) Judge
S.K. Jena/Secy.
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