M/S. Birla Tyres vs. Commissioner Of Sales Tax, CT And GST, Cuttack
WP(C)/33316/2020HC OrissaGSTCNR ODHC01071700202016 January 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.33316 of 2020
M/s. Birla Tyres
….
Petitioner
M/s. Sidhartha Ray, Senior Advocate assisted by
Mr. K.K. Sahoo, Advocate
-versus-
Commissioner of Sales Tax, CT &
GST, Odisha and others
….
Opposite Parties
Mr. Sunil Mishra, A.S.C.
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
Order No.
ORDER 16.01.2023
02.
The Petitioner is stated to be before the NCLT now. Accordingly, the present writ petition is disposed of.
(Dr. S. Muralidhar) Chief Justice
(M.S. Raman) Judge S.K. Guin
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