M/S. Milan Cloth Store vs. State Of Odisha
STREV/37/2020HC OrissaGSTCNR ODHC01052637202017 January 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
STREV No. 37 of 2020
M/s. Milan Cloth Store, Subarnapur
….
Petitioner
None
-versus-
State of Odisha, represented by
Commissioner of CT & GST
….
Opposite Party
Mr. Sunil Mishra, Additional Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER 17.01.2023 Order No.
02.
1. None appears for the Petitioner.
2.
The STREV is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M.S. Raman) Judge S. Behera
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