M/S. Laxmi Narayan Mohanlal Gupta vs. State Of Odisha
STREV/35/2021HC OrissaGSTCNR ODHC01051504202125 January 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
STREV No. 35 of 2021
M/s. Laxmi Narayan Mohanlal Gupta
….
Petitioner
None
-versus-
State of Odisha, represented by
Commissioner of CT & GST
….
Opposite Party
Mr. Sunil Mishra, Additional Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER 25.01.2023 Order No.
01.
1. None appears for the Petitioner.
2.
The STREV is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M.S. Raman) Judge S. Behera
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