Ashok Kumar Sundaray vs. Joint Commnr. GST And Central Excise Bbsr
WP(C)/35561/2021HC OrissaGSTCNR ODHC01076927202107 February 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 35561 of 2021
Ashok Kumar Sundaray and Another
….
Petitioners
None
-versus-
Joint Commissioner, GST and Central
Excise, Bhubaneswar
….
Opposite Parties
Mr. Abinash Kedia, Junior Standing Counsel
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
Order No.
ORDER 07.02.2023 01. 1. None appears for the Petitioner.
2.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M.S.Raman) Judge
S.K. Jena/Secy.
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