M/S Royal Construction vs. Designated Committee, Central GST And Customs, Bbsr
WP(C)/5713/2022HC OrissaGSTCNR ODHC01013698202208 February 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 5713 of 2022
M/s. Royal Construction Partnership
Firm, Bhubaneswar
….
Petitioner
None
-versus-
Designated Committee, Central GST &
Customs, Bhubaneswar, Odisha and
Others
….
Opposite Parties
Mr. S. Mishra, ASC
CORAM:
THE CHIEF JUSTICE
JUSTICE M.S. RAMAN
ORDER 08.02.2023 Order No.
01.
1. None appears for the Petitioner.
2.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M.S. Raman) Judge Balaram
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