M/S.Balgopal Food Products Private LTD. vs. Commissioner Of Sales Tax,Odisha
WP(C)/23142/2016HC OrissaGSTCNR ODHC01033776201620 February 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.23142 of 2016
M/s. Balgopal Food Products Private
Limited
….
Petitioner
None
-versus-
Commissioner of Sales Tax, Odisha,
Cuttack and Others
….
Opposite Parties
Mr. Sidharth Shankar Padhy, ASC
for CT & GST Department
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 20.02.2023
08.
1. None appears for the Petitioner.
2.
The writ petition is dismissed for non-prosecution.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge
MRS/Basudev
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