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Santosh Kumar Meher vs. Commissioner Of Sales Tax,Odisha,Cuttack

WP(C)/3507/2018HC OrissaGSTCNR ODHC01011193201821 February 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.3507 of 2018 M/s. Santosh Kumar Meher …. Petitioner None -versus- Commissioner of Sales Tax, Odisha & Others …. Opposite Parties Mr. Sidharth Shankar Padhy, ASC for CT & GST Organization CORAM: THE CHIEF JUSTICE JUSTICE M. S. RAMAN Order No.

ORDER 21.02.2023

25.

1. None appears for the Petitioner.

2.

The writ petition is dismissed for non-prosecution.

3.

Interim order passed earlier stands vacated.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge

Laxmikant

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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.