Promotha Bawali vs. The Commnr.,CT And GST,Cuttack
WP(C)/26342/2021HC OrissaGSTCNR ODHC01056781202102 March 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.26342 of 2021
Promotha Bawali
….
Petitioner
Mr. Subrat Satpathy, Advocate
-versus-
The Commissioner, Commercial Tax &
GST, Cuttack & Others
….
Opposite Parties
Mr. Sunil Mishra, ASC
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
Order No.
ORDER 02.03.2023
01.
1. Learned counsel for the Petitioner seeks leave to withdraw the writ petition.
2.
The writ petition is dismissed as withdrawn.
(Dr. S. Muralidhar) Chief Justice
(M. S. Raman) Judge
Laxmikant
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