M/S.F.I.LTD vs. S.T.O.

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OJC/5370/1997HC OrissaGSTCNR ODHC01006779199703 April 2023Bench: MR. JUSTICE SUBHASIS TALAPATRA,MISS JUSTICE SAVITRI RATHO3 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK O.J.C. No.5370 of 1997 M/s. Frick India Ltd. ..……. Petitioner Mr. R.P. Kar, Advocate -Versus- The Sales Tax Officer, Bhubaneswar-I Circle, Bhubaneswar & others ..……. Opp. Parties Mr. S.S. Padhi, Standing Counsel for the CT & GST Department CORAM: JUSTICE S. TALAPATRA JUSTICE SAVITRI RATHO

ORDER

03.04.

2023 Order No. 03. 1. This matter is taken up through Hybrid mode.

2.

Mr. R.P. Kar, learned counsel appearing for the petitioner has submitted that the Second Appeal out of which, this writ petition emerges, has been disposed of and as such, this writ petition has become infructuous.

3.

Mr. S.S. Padhi, learned Standing Counsel for the CT & GST Department has appeared for the opposite parties.

(S. Talapatra)

Judge

(Savitri Ratho) Subhasis

Judge

3

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.