M/S.Birla Tyres vs. Comnr,Commercial Tax
Original PDF →WP(C)/10623/2006HC OrissaGSTCNR ODHC01019669200610 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.10623 of 2006
M/s. Birla Tyres
…..
Petitioner
Mr. S. Dey, Advocate
Vs.
Commissioner of Commercial
Taxes, Orissa, Cuttack & others
…..
Opposite Parties
Mr. Sunil Mishra, ASC for the CT &
GST Organization
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
10.04.
2023
Order No.
05.
This matter is taken up through hybrid mode.
2.
The petitioner is stated to be before the NCLT now. Accordingly, the present writ petition is disposed of.
MRS
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.