M/S.Birla Tyres vs. Comnr,Commercial Tax

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WP(C)/10623/2006HC OrissaGSTCNR ODHC01019669200610 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.10623 of 2006 M/s. Birla Tyres ….. Petitioner Mr. S. Dey, Advocate Vs. Commissioner of Commercial Taxes, Orissa, Cuttack & others ….. Opposite Parties Mr. Sunil Mishra, ASC for the CT & GST Organization CORAM: DR. JUSTICE B.R. SARANGI MR. JUSTICE M.S.RAMAN
10.04.

2023

Order No.

05.

This matter is taken up through hybrid mode.

2.

The petitioner is stated to be before the NCLT now. Accordingly, the present writ petition is disposed of.

MRS

(DR. B.R. SARANGI)

JUDGE

(M.S. RAMAN)

JUDGE

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.