Ashok Kumar Das vs. The Commnr. Of Commercial Taxes, Cuttack

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WP(C)/10792/2023HC OrissaGSTCNR ODHC01026058202310 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No. 10792 of 2023 Ashok Kumar Das ….. Petitioner Mr. P.C. Nayak, Adv. Vs. The Commissioner of Commissioner Taxs, Cuttack and another ….. Opposite Parties Mr. Sunil Mishra, ASC [CT & GST] CORAM: DR. JUSTICE B.R. SARANGI MR. JUSTICE M.S.RAMAN

ORDER 10.04.2023 Order No.

01.

This matter is taken up through hybrid mode.

2.

Heard.

3.

Since against the order impugned appeal lies, this Court is not inclined to entertain this writ petition.

4.

Accordingly, the writ petition stands dismissed.

Ashok

(DR. B.R. SARANGI)

JUDGE

(M.S. RAMAN)

JUDGE

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.