Ashok Kumar Das vs. The Commnr. Of Commercial Taxes, Cuttack
Original PDF →WP(C)/10792/2023HC OrissaGSTCNR ODHC01026058202310 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 10792 of 2023
Ashok Kumar Das
…..
Petitioner
Mr. P.C. Nayak, Adv.
Vs.
The Commissioner of
Commissioner Taxs, Cuttack
and another
…..
Opposite Parties
Mr. Sunil Mishra, ASC [CT & GST]
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
ORDER 10.04.2023 Order No.
01.
This matter is taken up through hybrid mode.
2.
Heard.
3.
Since against the order impugned appeal lies, this Court is not inclined to entertain this writ petition.
4.
Accordingly, the writ petition stands dismissed.
Ashok
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.