M/S.Jena Construction, Balasore vs. Commnr. Of CT And GST, Cuttack
Original PDF →WP(C)/9927/2023HC OrissaGSTCNR ODHC01024200202311 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 9927 of 2023
M/s Jena Construction, Balasore
…..
Petitioner
Mrs. K.R. Choudhury, Adv.
Vs.
Commissioner of CT & GST,
Odisha and others
…..
Opposite Parties
Mr. S.S. Padhy, ASC[CT & GST]
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
ORDER 11.04.2023 Order No.
01.
This matter is taken up through hybrid mode.
2.
Mrs. K.R. Choudhury, learned counsel for the petitioner states that against the order impugned, appeal lies. Therefore, the petitioner may be permitted to approach the appropriate forum in accordance with law.
3.
In view of the above submission, the writ petition stands disposed of granting liberty to the petitioner to approach the appropriate forum in accordance with law.
Ashok
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.