M/S.Micro Engineering vs. State Of Odisha

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STREV/100/2018HC OrissaGSTCNR ODHC01060523201820 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK STREV No.100 of 2018 M/s. Micro Engineering, Mancheswar, Bhubaneswar ….. Petitioner None Vs. State of Odisha ….. Opposite Parties Mr. S.S. Padhy, ASC for CT & GST Organization CORAM: DR. JUSTICE B.R. SARANGI MR. JUSTICE M.S.RAMAN

ORDER 20.04.2023 Order No.

04.

This matter is taken up through hybrid mode.

2.

None appears for the Petitioner at the time of call.

3.

Since this matter is of the year 2018, this Court is not inclined to grant adjournment.

4.

Accordingly, the STREV stands dismissed for non- prosecution.

(DR. B.R. SARANGI)

JUDGE

(M.S. RAMAN) JUDGE

Laxmikant

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.