M/S Jagannathdham Super Structures PVT. LTD., Bbsr vs. The CT And GST Officer, Bbsr
Original PDF →WP(C)/10564/2023HC OrissaGSTCNR ODHC01025639202320 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P (C) No.10564 of 2023
M/s. Jagannathdham Super
Structures Pvt. Ltd.
…..
Petitioner
Mr. J.J. Pradhan, Advocate
Vs.
The CT & GST Officer,
Bhubaneswar & Others
…..
Opposite Parties
Mr. S.S. Padhy, ASC
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S. RAMAN
ORDER 20.04.2023 Order No.
01.
This matter is taken up through hybrid mode.
2.
Learned counsel for the Petitioner prays for withdrawal of the writ petition with liberty to file better application with better particulars.
3.
The writ petition is disposed of as withdrawn with the aforesaid liberty as prayed for.
Aks
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.