Konark Metal And Wire vs. State Of Orissa
Original PDF →OJC/2589/2001HC OrissaGSTCNR ODHC01000596200120 April 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
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IN THE HIGH COURT OF ORISSA AT CUTTACK
OJC No.2589 of 2001
M/s. Konark Metal & Wire
Products, Jharsuguda
…..
Petitioners
None
Vs.
State of Odisha & Others
…..
Opposite Parties
Mr. Sunil Mishra, SC for
CT & GST Organization
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
ORDER 20.04.2023 Order No.
05.
This matter is taken up through hybrid mode.
2.
Mr. Sunil Mishra, learned Standing Counsel appearing for the CT & GST Organization states that by efflux of time, the writ petition has become infructuous.
3.
In view of the above, the writ petition stands disposed of as infructuous.
Laxmikant
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.