M/S.Bansapani Iron LTD. vs. Dy.Commnr.Of Sales Tax
Original PDF →CONTC/164/2017HC OrissaGSTCNR ODHC01027380201718 May 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
CONTC No.164 of 2017
M/s. Bansapani Iron Limited
…..
Petitioner
Mr. P.K. Jena, Advocate
Vs.
Sri Krushna Chandra Satapathy &
others
…..
Opposite Parties
Mr. Sunil Mishra, S.C. for the
CT & GST Organization
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
ORDER 18.05.2023 Order No.
03.
This matter is taken up through hybrid mode.
2.
It is stated that the order dated 24.09.2016 passed by this Court in W.P.(C) No.15562 of 2016 has already been complied with.
3.
In view of the above submission, the contempt proceeding stands dropped.
MRS
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.