M/S Prabhat Dalasingharay vs. Commissioner, CT And GST, Odisha
Original PDF →WP(C)/18276/2023HC OrissaGSTCNR ODHC01044006202321 June 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.18276 of 2023
M/s. Prabhat Dalasingharay
…..
Petitioner
Mrs.Kananbala Roy Choudhury,
Advocate
Vs.
Commissioner, CT & GST, Odisha
& others
…..
Opposite Parties
Mr. Sunil Mishra, SC for CT & GST Organization
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S.RAMAN
ORDER 21.06.2023
Order No.
01.
This matter is taken up through hybrid mode.
2.
Learned counsel for the petitioner wants to withdraw this writ petition with liberty to file a better application with better particulars.
3.
In view of the above submission, this writ petition stands disposed of as withdrawn with the liberty, as prayed for.
MRS
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.