Trilochan Biswal vs. Commnr. Of CT And GST, Odisha
Original PDF →WP(C)/20237/2023HC OrissaGSTCNR ODHC01049039202306 July 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 20237 of 2023
Trilochan Biswal
…..
Petitioners
Mr. R.C. Jena, Advocate
Vs.
Commissioner of CT & GST,
Odisha and others
…..
Opposite Parties
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S. RAMAN
ORDER 06.07.2023
Order No.
01.
This matter is taken up through hybrid mode.
2.
Since multiple prayers have been made in this writ petition, this Court is not inclined to entertain this writ petition. However, liberty is granted to the petitioner to file fresh application with better particulars.
Arun
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.