M/S.Altek Solutions, Berhampur vs. The Joint Commissioner Of Sales Tax (Appeal) Territorial Range, Ganjam
Original PDF →WP(C)/19947/2023HC OrissaGSTCNR ODHC01048338202307 July 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P (C) No.19947 of 2023
M/s. Altek Solutions, Berhampur
…..
Petitioner
Mr. U.C. Beura, Advocate
Vs.
Joint Commissioner of Sales Tax
(Appeal) Territorial Range, Ganjam
& Another
…..
Opposite Parties
Mr. Diganta Dash, ASC for CT & GST Organization
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE M.S. RAMAN
ORDER 07.07.2023 Order No.
01.
This matter is taken up through hybrid mode.
2.
Learned counsel for the Petitioner states that the Petitioner may be permitted to withdraw this writ petition with liberty to file fresh petition with better particulars.
3.
In view of the above, the writ petition stands disposed of granting liberty as aforesaid.
Laxmikant
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.