Anjani Sales Corpn. vs. S.T.O.,Cuttack
Original PDF →WP(C)/19902/2009HC OrissaGSTCNR ODHC01001267200910 August 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.19902 of 2009
M/s. Anjani Sales Corporation
…..
Petitioner
Mr. N.K. Rout, Advocate
Vs.
Sales Tax officer, Cuttack I City
Circle & others
…..
Opposite Parties
Mr. Diganta Dash, ASC for CT & GST
Organization
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER 10.08.2023 Order No.
05.
This matter is taken up through hybrid mode.
2.
Learned counsel for the Petitioner by filing a memo states that he has no instructions in the matter.
3.
In view of the above submission, this writ petition stands disposed of for want of instructions.
Laxmikant
(DR. B.R. SARANGI)
JUDGE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.