Anjani Sales Corpn. vs. S.T.O.,Cuttack

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WP(C)/19902/2009HC OrissaGSTCNR ODHC01001267200910 August 2023Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.19902 of 2009 M/s. Anjani Sales Corporation ….. Petitioner Mr. N.K. Rout, Advocate Vs. Sales Tax officer, Cuttack I City Circle & others ….. Opposite Parties Mr. Diganta Dash, ASC for CT & GST Organization CORAM: DR. JUSTICE B.R. SARANGI MR. JUSTICE MURAHARI SRI RAMAN

ORDER 10.08.2023 Order No.

05.

This matter is taken up through hybrid mode.

2.

Learned counsel for the Petitioner by filing a memo states that he has no instructions in the matter.

3.

In view of the above submission, this writ petition stands disposed of for want of instructions.

Laxmikant

(DR. B.R. SARANGI)

JUDGE

(M.S. RAMAN)

JUDGE

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.