M/S Maa Naba Durga Construction, Jajpur vs. The Commnr., CT And GST, Odisha, Cuttack
Original PDF →WP(C)/33951/2023HC OrissaGSTCNR ODHC01083084202319 October 2023Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.33951 of 2023
M/s. Maa Naba Durga Construction …..
Petitioner
Mr.Anup Narayan Mohanty,advocate
Vs.
The Commissioner, CT & GST,
Odisha, Cuttack & Others
…..
Opposite Parties
Mr. Diganta Dash, ASC for revenue
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER 19.10.2023
Order No.
02.
This matter is taken up by hybrid mode.
2.
Since the order of attachment has been withdrawn, learned counsel for the Petitioner does not want to press this writ petition.
3.
In view of the above, the writ petition stands disposed of as not pressed.
(DR. B.R. SARANGI)
ACTING CHIEF JUSTICE
(M.S. RAMAN)
JUDGE Aswini
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.