M/S Maa Naba Durga Construction, Jajpur vs. The Commnr., CT And GST, Odisha, Cuttack

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WP(C)/33951/2023HC OrissaGSTCNR ODHC01083084202319 October 2023Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK WP(C) No.33951 of 2023 M/s. Maa Naba Durga Construction ….. Petitioner Mr.Anup Narayan Mohanty,advocate Vs. The Commissioner, CT & GST, Odisha, Cuttack & Others ….. Opposite Parties Mr. Diganta Dash, ASC for revenue CORAM: ACTING CHIEF JUSTICE DR. B.R. SARANGI MR. JUSTICE MURAHARI SRI RAMAN

ORDER 19.10.2023

Order No.

02.

This matter is taken up by hybrid mode.

2.

Since the order of attachment has been withdrawn, learned counsel for the Petitioner does not want to press this writ petition.

3.

In view of the above, the writ petition stands disposed of as not pressed.

(DR. B.R. SARANGI)

ACTING CHIEF JUSTICE

(M.S. RAMAN)

JUDGE Aswini

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.