Chinmaya Panda vs. The Commnr., CT And GST, Odisha

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WP(C)/24710/2023HC OrissaGSTCNR ODHC01060103202306 November 2023Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN17 pages

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Heard together (245 matters)

W.P.(C) No.6684 of 2023
W.P.(C) NO.3994/2023
W.P.(C) NO.3998/2023
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Read from the judgment's own cause title. This page is filed under one of them.

Cause title — parties, addresses and appearances
Page 1 of 17 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.6684 of 2023 and Batch of Writ Petitions SL. No Case Number Petitioner (s) Senior Advocate (s)/ Advocate (s) 1. W.P.(C) NO.6684/2023 M/S PRAVAT KUMAR CHOUDHURY, CUTTACK M/s. Bijay Panda and associates, Advocates 2. W.P.(C) NO.3994/2023 SUDHAKAR DAS M/s. Kananbala Roy Choudhury and associates, Advocates 3. W.P.(C) NO.3998/2023 MILAN KUMAR DAS 4. W.P.(C) NO.4082/2023 SAUMYA RANJAN NAYAK 5. W.P.(C) NO.4486/2023 PRASANTA KUMAR BEHERA 6. W.P.(C) NO.4488/2023 ABHIJIT PANIGRAHI 7. W.P.(C) NO.4490/2023 HEMANTA KUMAR NAYAK 8. W.P.(C) NO.6770/2023 M/S MAA MANGALA TRADERS M/s. Jagabandhu Sahoo, Senior Advocate and associates, Advocates 9. W.P.(C) NO.6775/2023 M/S HRUSIKESH JENA 10. W.P.(C) NO.6778/2023 11. W.P.(C) NO.6854/2023 M/S RANJAN SETH, SAMBALPUR Mr. Arup Kumar Panda, Advocate 12. W.P.(C) NO.7360/2023 SUSHANTA KUMAR ROUTRAY M/s. Kananbala Roy Choudhury and associates, Advocates 13. W.P.(C) NO.7728/2023 M/R.URBASI ROUT, BBSR Mr. Rudra Prasad Kar Senior Advocate and associates, Advocates 14. W.P.(C) NO.7930/2023 M/S SURENDRA MANDAL, KORAPUT M/s. Sidharth Prasad Das and associates, Advocates 15. W.P.(C) NO.8127/2023 M/S TUSHAR KANTA NAYAK Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 16. W.P.(C) NO.8133/2023 M/S.RADHA KRISHNA PANI PANCHAYAT, SAMBALPUR M/s. Kananbala Roy Choudhury and associates, Advocates Page 2 of 17 17. W.P.(C) NO.8251/2023 M/S TUSAR KANTA NAYAK Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 18. W.P.(C) NO.8475/2023 19. W.P.(C) NO.8477/2023 20. W.P.(C) NO.8498/2023 M/S. KAILAS MALIK M/s. Mukesh Agarwal and associates, Advocates 21. W.P.(C) NO.8947/2023 M/S. SANTOSH KUMAR LENKA Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 22. W.P.(C) NO.9111/2023 M/S. DEEPAK KUMAR SAHU, KORAPUT M/s. Bhabani prasad Mohanty and associates, Advocates 23. W.P.(C) NO.9159/2023 M/S. EVEREST INDUSTRIES LTD., BALASORE M/s. Mukesh Agarwal and associates, Advocates 24. W.P.(C) NO.9499/2023 M/S. SUMITRA MOHAPATRA, BALASORE M/s. Chittaranjan Das and associates, Advocates 25. W.P.(C) NO.9525/2023 M/S. PADMALAVA GOCHHAYAT, CUTTACK M/s. Bhabani prasad Mohanty and associates, Advocates 26. W.P.(C) NO.9531/2023 27. W.P.(C) NO.9533/2023 28. W.P.(C) NO.9548/2023 M/S. JIMENDRA KUMAR BEHERA Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 29. W.P.(C) NO.9658/2023 M/S. PRATAP KUMAR PRADHAN 30. W.P.(C) NO.10008/2023 M/S.ARATI CONSTRUCTION, KENDUJHAR M/s. Pranaya kishore Harichandan and associates, Advocates 31. W.P.(C) NO.10096/2023 SASMITA MOHAPATRA Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 32. W.P.(C) NO.10357/2023 M/S. ATUL KUMAR JENA, BHADRAK M/s. Rudra Prasad Kar Senior Advocate and associates, Advocates 33. W.P.(C) NO.10587/2023 M/S LAXMAN BARIK M/s. Jagabandhu Sahoo, Senior Advocate and associates, Advocates 34. W.P.(C) NO.10697/2023 FAKIR MOHAN SAMANTASINGHAR M/s. Bijay Panda and associates, Advocates 35. W.P.(C) NO.11359/2023 RAGHUNATH MARANDI Page 3 of 17 36. W.P.(C) NO.11671/2023 ANASUYA NAYAK M/s. Bhabani Prasad Mohanty and associates, Advocates 37. W.P.(C) NO.11708/2023 DEBASIS MISHRA M/s. Bijay Panda and associates, Advocates 38. W.P.(C) NO.11811/2023 MANJULATA NAYAK M/s. Bhabani prasad Mohanty and associates, Advocates 39. W.P.(C) NO.11820/2023 BISIKESHAN BEHERA M/s. Bijay Panda and associates, Advocates 40. W.P.(C) NO.11876/2023 RAJESH KUMAR GHADAI M/s. Anjan Kumar Biswal and associates, Advocates 41. W.P.(C) NO.12144/2023 M/S SHREEMA PANI PANCHAYAT KADALIPALI, SONEPUR M/s. Chittaranjan Das and associates, Advocates 42. W.P.(C) NO.12451/2023 M/S. NARAYAN TANTI M/s. Bhabani Prasad Mohanty and associates, Advocates 43. W.P.(C) NO.12613/2023 SANTOSH KUMAR PATRA M/s. Rabindra Nath Pal and associates, Advocates 44. W.P.(C) NO.12650/2023 TARUN MOHANTY M/s. P. C. Nayak and associates, Advocates 45. W.P.(C) NO.12784/2023 M/S SUNDAR PRAVAT DAS M/s. Sudhansu Kumar Das and associates, Advocates 46. W.P.(C) NO.13115/2023 M/S NUTANSTEELEX, CUTTACK M/s. Prakash Kumar Jena and associates, Advocates 47. W.P.(C) NO.13248/2023 ARUN KUMAR SAHOO M/s. Bijay Panda and associates, Advocates 48. W.P.(C) NO.13326/2023 M/S NILAMADHABA ENTERPRISES, KEONJHAR M/s. Prakash Kumar Jena and associates, Advocates 49. W.P.(C) NO.13379/2023 PRAVAKAR BEHERA M/s. Bhabani Prasad Mohanty and associates, Advocates 50. W.P.(C) NO.13382/2023 ANANTA KUMAR SENAPATI 51. W.P.(C) NO.13386/2023 SUBRATA BEHERA 52. W.P.(C) NO.13395/2023 TUSHARKANT SAMANTARAY M/s. Bijay Panda and associates, Advocates 53. W.P.(C) NO.14402/2023 RANJITA SWAIN M/s. Bhabani Prasad Mohanty and associates, Advocates 54. W.P.(C) NO.14495/2023 CHIRANJEEV SAMAL M/s. Pranaya kishore Harichandan and associates, Advocates 55. W.P.(C) NO.14512/2023 CHIRANJEEV SAMAL Page 4 of 17 56. W.P.(C) NO.14655/2023 M/S. SAYAMA TADINGI, RAYAGADA Mr. Mukesh Agarwal, Advocate 57. W.P.(C) NO.14939/2023 M/S. IDI INFRA PVT. LTD.,JAJPUR M/s. Sidhant Kumar Jena and associates, Advocates 58. W.P.(C) NO.15044/2023 JITENDRA NATH SAHU M/s. Bhabani Prasad Mohanty and associates, Advocates 59. W.P.(C) NO.15051/2023 PRAVAKAR BEHERA 60. W.P.(C) NO.15244/2023 NALINIKANTA BARIK 61. W.P.(C) NO.15304/2023 M/S. SUSHANTA KUMAR PRADHAN M/s. Umesh Chandra Behura and associates, Advocates 62. W.P.(C) NO.15309/2023 M/S.SANJEEV CASHEW PROCESSING, CUTTACK 63. W.P.(C) NO.15315/2023 M/S.MAA SARALA ELECTRONICS, CUTTACK 64. W.P.(C) NO.15815/2023 JITENDRA BISWAL M/s. Prabodha chandra Nayak and associates, Advocates 65. W.P.(C) NO.15828/2023 MEENA KEDIA M/s. Bijay Panda and associates, Advocates 66. W.P.(C) NO.15842/2023 PRAFULLA KUMAR SAHOO M/s. Anjan kumar biswal R.r.pradhan, and associates, Advocates 67. W.P.(C) NO.15872/2023 M/S. SRIKANTA KUMAR SAHOO M/s. Laxmi Narayan Sahoo and associates, Advocates 68. W.P.(C) NO.16473/2023 M/S. ENVIRON SOLAR PVT. LTD. BALASORE M/s. Bhabani Prasad Mohanty and associates, Advocates 69. W.P.(C) NO.16623/2023 PRASANNA KUMAR PAIKARAY M/s. Rabindra Nath Pal and associates, Advocates 70. W.P.(C) NO.16632/2023 SUBASH CHANDRA NAYAK 71. W.P.(C) NO.17009/2023 M/S AJAYA PHARMACEUTICAL, PURI Mr. Ramesh Chandra Jena, Advocate 72. W.P.(C) NO.17094/2023 GANESH CHANDRA PANDA Mr. Mohit Agarwal, Advocate 73. W.P.(C) NO.17450/2023 JAGADISH KUMAR BISWAL M/s. Anjan Kumar Biswal and associates, Advocates Page 5 of 17 74. W.P.(C) NO.17531/2023 TATA NARESH BISOI M/s. Bhabani Prasad Mohanty and associates, Advocates 75. W.P.(C) NO.17534/2023 PRABHAT KUMAR SAHU 76. W.P.(C) NO.17538/2023 AJIT KUMAR PANDA 77. W.P.(C) NO.17540/2023 MADHUSUDAN ACHARJYA 78. W.P.(C) NO.17544/2023 TATA NARESH BISOI 79. W.P.(C) NO.17546/2023 JYOTIRMAYEE PATTANAIK 80. W.P.(C) NO.17550/2023 KRUSHNA PRADHAN 81. W.P.(C) NO.17552/2023 DAMODAR PATNAIK 82. W.P.(C) NO.17555/2023 PRABHAT KUMAR SAHU 83. W.P.(C) NO.17559/2023 ISWAR SAMAL 84. W.P.(C) NO.17562/2023 BHAGABAN KHARA 85. W.P.(C) NO.17636/2023 M/S HIMANSHU SEKHAR PRADHAN, PURI M/s. Kananbala Roy Choudhury and associates, Advocates 86. W.P.(C) NO.17712/2023 M/S DEBASIS RAUTARAY, KHORDHA Mr. Subash Chandra Sahoo, Advocate 87. W.P.(C) NO.17747/2023 ARABINDA BISOI M/s. Bhabani Prasad Mohanty and associates, Advocates 88. W.P.(C) NO.17750/2023 PADMANABHA DANGRI 89. W.P.(C) NO.17763/2023 M/S PANKAJ ENTERPRISES, CUTTACK 90. W.P.(C) NO.17768/2023 SUJATA PATNAIK 91. W.P.(C) NO.17779/2023 M/S RABI HABIKA @ HABIKA RABI, KORAPUT 92. W.P.(C) NO.17914/2023 M/S. ROUT ENTERPRISES M/s. Jiban Jyoti Pradhan and associates, Advocates Page 6 of 17 93. W.P.(C) NO.17962/2023 MILAN KUMAR DAS M/s. Kananbala Roy Choudhury and associates, Advocates 94. W.P.(C) NO.17987/2023 SAMIR KUMAR JATANIA @ SAMIR JATANIA M/s. Bhabani Prasad Mohanty and associates, Advocates 95. W.P.(C) NO.18134/2023 AJIT KUMAR PANDA 96. W.P.(C) NO.18139/2023 SANJAY NAYAK 97. W.P.(C) NO.18142/2023 KRUSHNA PRADHAN 98. W.P.(C) NO.18145/2023 HOTEL IMPERIAL INN, KORAPUT M/s. Jagamohan Pattanaik and associates, Advocates 99. W.P.(C) NO.18146/2023 DAMODAR PATNAIK M/s. Bhabani Prasad Mohanty and associates, Advocates 100. W.P.(C) NO.18226/2023 M/S.RABINDRA MOHANTY M/s. Upasana Bal and associates, Advocates 101. W.P.(C) NO.18231/2023 SAROJ KUMAR SINGH 102. W.P.(C) NO.18316/2023 AJIT NANDA M/s. Prabodha chandra Nayak and associates, Advocates 103. W.P.(C) NO.18321/2023 BISWANATH NAYAK 104. W.P.(C) NO.18473/2023 RABINDRA TUDU M/s. Kananbala Roy Choudhury and associates, Advocates 105. W.P.(C) NO.18479/2023 MAA MANGALA PANIPANCHAYAT, BALASORE 106. W.P.(C) NO.18749/2023 TAJUDDIN KHAN M/s. Jagamohan Pattanaik and associates, Advocates 107. W.P.(C) NO.18971/2023 M/S. KARUNAKARA KANSA BEHERA M/s. Rudra Prasad Kar Senior Advocate and associates, Advocates 108. W.P.(C) NO.19348/2023 M/S SUJAYA KUMAR SINHA, CUTTACK M/s. Sandeep Kumar Jena and associates, Advocates 109. W.P.(C) NO.19380/2023 M/S PRABHAT DALASINGHARAY, KHORDHA M/s. Kananbala Roy Choudhury and associates, Advocates 110. W.P.(C) NO.19514/2023 M/S. RAKESH CHANDRA PRADHAN Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 111. W.P.(C) NO.19582/2023 M/S. RABINDRA ROUT 112. W.P.(C) NO.19597/2023 M/S. RAMESH CHANDRA PRADHAN, NAYAGARH Page 7 of 17 113. W.P.(C) NO.19794/2023 M/S. ROOP CATERERS, BBSR M/s. Mukesh Panda and associates, Advocates 114. W.P.(C) NO.19838/2023 JEEBAN CHANDRA SAHU M/s. Kananbala Roy Choudhury and associates, Advocates 115. W.P.(C) NO.19885/2023 M/S. SRI ANNAPURNA TEXTILES, GANJAM M/s. Rudra Prasad Kar Senior Advocate and associates, Advocates 116. W.P.(C) NO.19951/2023 M/S BISWAL SALES, JAJPUR M/s. Asit Kumar Dash and associates, Advocates 117. W.P.(C) NO.19953/2023 M/S HOMECARE FOODS, BBSR 118. W.P.(C) NO.20190/2023 BHAGABAN KHARA M/s. Bhabani Prasad Mohanty and associates, Advocates 119. W.P.(C) NO.20191/2023 ARABINDA BISOI 120. W.P.(C) NO.20197/2023 M/S RABI HABIKA @ HABIKA RABI 121. W.P.(C) NO.20201/2023 RAGHUPATI BISOI 122. W.P.(C) NO.20211/2023 MADHUSUDAN ACHARJYA 123. W.P.(C) NO.20217/2023 TATA NARESH BISOI 124. W.P.(C) NO.20230/2023 SUSHREE SANGEETA SWAIN, KORAPUT M/s. Sidhant Dwibedi and associates, Advocates 125. W.P.(C) NO.20270/2023 M/S MAHESWARI PRASAD GANGDEB, DEOGARH M/s. Bhabani Prasad Mohanty and associates, Advocates 126. W.P.(C) NO.20302/2023 M/S. SURABHI ELECTRICALS, SAMBALPUR Ms. Zenish Mary Wallace Advocates 127. W.P.(C) NO.20330/2023 BISWOJIT PANDA M/s. Prabodha Chandra Nayak and associates, Advocates 128. W.P.(C) NO.20331/2023 ABHIJIT NAYAK 129. W.P.(C) NO.20360/2023 M/S. SUJATA HOTEL PVT. LTD., PURI Mr. Abhishek Dash, Advocate 130. W.P.(C) NO.20361/2023 AMRIT RANJAN NAYAK 131. W.P.(C) NO.20362/2023 RANAJIT NAYAK 132. W.P.(C) NO.20363/2023 RANJU LATA NAYAK 133. W.P.(C) NO.20364/2023 KARTIK MALLICK Page 8 of 17 134. W.P.(C) NO.20424/2023 M/S. LAXMI NARAYAN ENTERPRISERS, CUTTACK Ms. Zenish Mary Wallace Advocate 135. W.P.(C) NO.20766/2023 AJAYA KUMAR NAYAK M/s. Umesh Chandra Behura and associates, Advocates 136. W.P.(C) NO.20768/2023 M/S.NKS CONSTRUCTION AND ENGINEERS PVT. LTD.,PARADEEP 137. W.P.(C) NO.20811/2023 VINAYAK AUTOMOBILES, KHORDHA M/s. Sourav Suman Bhuyan and associates, Advocates 138. W.P.(C) NO.21034/2023 M/S.PADMANAV KHUNTIA M/s. Jagabandhu Sahoo, Senior Advocate and associates, Advocates 139. W.P.(C) NO.21165/2023 M/S. R.K. ASSOCIATES AND HOTELIERS PVT. LTD., BBSR M/s.Mukesh Panda, and associates, Advocates 140. W.P.(C) NO.21232/2023 SATYANARAYAN DAS M/s. Anjan Kumar Biswal and associates, Advocates 141. W.P.(C) NO.21233/2023 JAGABANDHU PUHAN 142. W.P.(C) NO.21234/2023 SUDHIR KUMAR MUDULI 143. W.P.(C) NO.21257/2023 M/S.PADMANAV KHUNTIA M/s. Jagabandhu Sahoo, Senior Advocate and associates, Advocates 144. W.P.(C) NO.21258/2023 M/S. MUKESH BISWAL, KORAPUT 145. W.P.(C) NO.21561/2023 M/S. NISHAKAR NAYAK, JAGATSINGHPUR Ms. Zenish Mary Wallace Advocate 146. W.P.(C) NO.21660/2023 SMRUTI RANJAN SENAPATI M/s. Prabodha Chandra Nayak and associates, Advocates 147. W.P.(C) NO.21765/2023 UPENDRA NATH SAHU M/s. Sangram Keshari Burma and associates, Advocates 148. W.P.(C) NO.21781/2023 DINESH KUMAR PRADHAN M/s. Bhabani Prasad Mohanty and associates, Advocates 149. W.P.(C) NO.22098/2023 M/S. NEELACHAL UDYOG Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 150. W.P.(C) NO.22395/2023 BANAMALI MAHARANA M/s. Kananbala Roy Choudhury and associates, Advocates 151. W.P.(C) NO.22769/2023 M/S SAHU CONSTRUCTIONS, RAYAGADA Page 9 of 17 152. W.P.(C) NO.23049/2023 KISHORE KUMAR PARIDA M/s. Prabodha chandra Nayak and associates, Advocates 153. W.P.(C) NO.23054/2023 AJIT KUMAR BISWAL M/s. Bhabani Prasad Mohanty and associates, Advocates 154. W.P.(C) NO.23056/2023 SANKARSAN PRADHAN 155. W.P.(C) NO.23057/2023 JAYANTI ROUT 156. W.P.(C) NO.23097/2023 M/S CHITTARANJAN ROUT, CUTTACK 157. W.P.(C) NO.23603/2023 M/s. SANJUKTA RATH Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 158. W.P.(C) NO.23870/2023 JAMINI KANTA ROUT M/s. Anjan Kumar Biswal and associates, Advocates 159. W.P.(C) NO.23904/2023 TATA NARESH BISOI M/s. Bhabani Prasad Mohanty and associates, Advocates 160. W.P.(C) NO.23950/2023 M/S SUMANTA KUMAR BISWAL M/s. Upasana Bal and associates, Advocates 161. W.P.(C) NO.24169/2023 M/S. MAHAVIR INFRA DEVELOPERS PVT. LTD., BBSR M/s. Kananbala Roy Choudhury and associates, Advocates 162. W.P.(C) NO.24174/2023 M/S MAHAVIR INFRA DEVELOPERS PVT. LTD., BBSR 163. W.P.(C) NO.24186/2023 SANJOY KUMAR GIRI @ SANJAY KUMAR GIRI M/s. Bhabani Prasad Mohanty and associates, Advocates 164. W.P.(C) NO.24190/2023 BINDUBALA SENAPATI 165. W.P.(C) NO.24193/2023 MAMINA GIRI 166. W.P.(C) NO.24243/2023 SEKH AMINUR ISLAM M/s. Purna Chandra Moharana and associates, Advocates 167. W.P.(C) NO.24245/2023 168. W.P.(C) NO.24247/2023 169. W.P.(C) NO.24291/2023 MAMINA GIRI M/s. Bhabani Prasad Mohanty and associates, Advocates 170. W.P.(C) NO.24318/2023 M/S. ALUMINIUM AND STEEL AGENCY, BBSR M/s. Kananbala Roy Choudhury and associates, Advocates 171. W.P.(C) NO.24387/2023 M/S S.C.VARGHESE AND CO., ROURKELA M/s. Soumendra Pattanaik and associates, Advocates Page 10 of 17 172. W.P.(C) NO.24710/2023 CHINMAYA PANDA M/s. Kananbala Roy Choudhury and associates, Advocates 173. W.P.(C) NO.24852/2023 M/S. RELIABLE ENGINEERING CO., SAMBALPUR M/s. Itishree Tripathy and associates, Advocates 174. W.P.(C) NO.24917/2023 DHARITRI BEHURA M/s. Anjan Kumar Biswal and associates, Advocates 175. W.P.(C) NO.24919/2023 SUJIT KUMAR MAJHI 176. W.P.(C) NO.24920/2023 DHARITRI BEHURA 177. W.P.(C) NO.24936/2023 M/S. SRIRAM AND COMPANY, BERHAMPUR M/s. Sandeep Kumar Jena and associates, Advocates 178. W.P.(C) NO.24969/2023 SIBURAM PRASAD MALLICK M/s. Ashok pd. Mishra and associates, Advocates 179. W.P.(C) NO.25096/2023 KRUSHNA MOHAN DUTTA M/s. Anjan Kumar Biswal and associates, Advocates 180. W.P.(C) NO.25141/2023 M/S R.K.TRADERS, BOLANGIR M/s. Prabodha Chandra Nayak and associates, Advocates 181. W.P.(C) NO.25257/2023 SANJAYA KUMAR SWAIN M/s. Adhiraj Mohanty and associates, Advocates 182. W.P.(C) NO.25294/2023 SANTOSH KUMAR LENKA M/s. Sanjay Kumar Kar and associates, Advocates 183. W.P.(C) NO.25352/2023 KARTIK CHANDRA SWAIN M/s. Kananbala Roy Choudhury and associates, Advocates 184. W.P.(C) NO.25356/2023 M/S MAHAVIR INFRA DEVELOPERS PVT. LTD., BBSR 185. W.P.(C) NO.25641/2023 ANANDA KUMAR PADHY M/s. Prabodha Chandra Nayak and associates, Advocates 186. W.P.(C) NO.25758/2023 MADHUSUDAN BEHERA M/s. Asit Kumar Dash and associates, Advocates 187. W.P.(C) NO.25784/2023 TAPAN KUMAR DUTTA M/s. Anjan Kumar Biswal and associates, Advocates 188. W.P.(C) NO.25814/2023 M/S. MAA DURGA ENGINEERING, JAGATSINGHPUR M/s. Madhab Lal Agarwal and associates, Advocates 189. W.P.(C) NO.25832/2023 190. W.P.(C) NO.25835/2023 MANORANJAN MUDULI M/s. Purna Chandra Moharana and associates, Advocates Page 11 of 17 191. W.P.(C) NO.26430/2023 M/S. MATA DADHIMATI METALS AND MINERALS, ROURKELA M/s. Kartik Kurmy and associates, Advocates 192. W.P.(C) NO.26434/2023 M/S RAMESH BHUE M/s. Madhab Lal Agarwal and associates, Advocates 193. W.P.(C) NO.26517/2023 SUSANTA KUMAR MOHAPATRA M/s. Bhabani Prasad Mohanty and associates, Advocates 194. W.P.(C) NO.26520/2023 BENUDHAR ROUT 195. W.P.(C) NO.26526/2023 JAMI RABINDRA KUMAR 196. W.P.(C) NO.26729/2023 BIRANCHI NATH PANIGRAHI M/s. Sangram Keshari Burma and associates, Advocates 197. W.P.(C) NO.26731/2023 SANJAYA KUMAR BEHERA M/s. Abhishek Dash and associates, Advocates 198. W.P.(C) NO.26737/2023 SUSANTA KUMAR MOHAPATRA M/s. Bhabani Prasad Mohanty and associates, Advocates 199. W.P.(C) NO.26813/2023 AKASH GIRI M/s. Prabodha Chandra Nayak and associates, Advocates 200. W.P.(C) NO.26816/2023 UMESH CHANDRA BARIK 201. W.P.(C) NO.26874/2023 BABULA KUMAR CHOUDHURY 202. W.P.(C) NO.26894/2023 M/S RAM KRUSHNA CHATRIYA, KORAPUT M/s. Subash Chandra Sahoo and associates, Advocates 203. W.P.(C) NO.27087/2023 M/S CITY SANITARY STORE, BBSR M/s. Janmejaya Dash and associates, Advocates 204. W.P.(C) NO.27631/2023 M/S. P.M CONTRACTORS PVT. LTD. BBSR M/s. Kananbala Roy Choudhury and associates, Advocates 205. W.P.(C) NO.27726/2023 GHANASHYAM SAHOO Mr. Ramesh Chandra Jena, Advocate 206. W.P.(C) NO.28522/2023 PRASANTA KUMAR MOHANTY M/s. Smita Ranjan Patnaik and associates, Advocates 207. W.P.(C) NO.28573/2023 M/S. SUBRAT KUMAR SAHU M/s. Itishree Tripathy and associates, Advocates 208. W.P.(C) NO.28803/2023 M/S.MAHAVEER ELECTRICALS, KORAPUT M/s. Nishat Afreen and associates, Advocates 209. W.P.(C) NO.29691/2023 M/S. SUDARSHAN PRADHAN Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates Page 12 of 17 210. W.P.(C) NO.29774/2023 BANDU HANTAL M/s. Bhabani Prasad Mohanty and associates, Advocates 211. W.P.(C) NO.29783/2023 SATYAJIT BAUG 212. W.P.(C) NO.30584/2023 M/S. CAMARON EXPORTS PVT. LTD., BBSR M/s. Abhishek Dash and associates, Advocates 213. W.P.(C) NO.30881/2023 DUSMANTA PATRA M/s. Kananbala Roy Choudhury and associates, Advocates 214. W.P.(C) NO.30883/2023 DUSMANTA PATRA 215. W.P.(C) NO.31178/2023 M/S. SUSANTA KUMAR ROUT M/s. Chittaranjan Das and associates, Advocates 216. W.P.(C) NO.31213/2023 ASISH KUMAR AGRAWALLA M/s. Aditya Narayan Ray and associates, Advocates 217. W.P.(C) NO.31332/2023 RATI GOND M/s. Sangram Keshari Burma and associates, Advocates 218. W.P.(C) NO.31353/2023 PANCHU SAHOO M/s. Chittaranjan Das and associates, Advocates 219. W.P.(C) NO.31443/2023 AJAY KUMAR MISHRA M/s. Abhishek Dash and associates, Advocates 220. W.P.(C) NO.31449/2023 M/S. BAMBINO PASTA FOOD INDUSTRIES PVT. LTD., BERHAMPUR M/s. Asit Kumar Dash and associates, Advocates 221. W.P.(C) NO.31764/2023 M/S SAROJ KUMAR CHHOTRAY, JAGATSINGHPUR M/s. Anjan Kumar Jena and associates, Advocates 222. W.P.(C) NO.31909/2023 KIRAN KANTA PUJARI M/s. Bhabani Prasad Mohanty and associates, Advocates 223. W.P.(C) NO.31917/2023 RANJAN KUMAR SETHY 224. W.P.(C) NO.31920/2023 KIRAN KANTA PUJARI 225. W.P.(C) NO.32023/2023 M/S MSP INFRACON PVT. LTD., BBSR M/s. Asit Kumar Dash and associates, Advocates 226. W.P.(C) NO.32047/2023 M/S. LINGARAJ PRADHAN, SUNDARGARH M/s. Madhab Lal Agarwal and associates, Advocates 227. W.P.(C) NO.32144/2023 M/S HEMA ENTERPRISES, GAJAPAT M/s. Adhiraj Mohanty and associates, Advocates Page 13 of 17 228. W.P.(C) NO.32645/2023 LILAM KUMAR BADAIK M/s. Santosh Kumar Mishra and associates, Advocates 229. W.P.(C) NO.32652/2023 SANDHYA RANI ACHARYA 230. W.P.(C) NO.33434/2023 M/S.PATIL CONSTRUCTION AND INFRASTRUCTURE LTD., RAYGADA M/s. Umesh Chandra Sahoo and associates, Advocates 231. W.P.(C) NO.33469/2023 M/S RITIKA ISPAT PVT. LTD., SUNDARGARH M/s. Bhabani Prasad Mohanty and associates, Advocates 232. W.P.(C) NO.33603/2023 TWISHA EDUCATIONAL PRIVATE LIMITED Mr. S. Ray, Senior Counsel & Mr. Kshirod Kumar Sahoo and associates, Advocates 233. W.P.(C) NO.33645/2023 M/S. MUKTA INFOTECH, KEONJHAR M/s. Madhab Lal Agarwal and associates, Advocates 234. W.P.(C) NO.33653/2023 CHAMPATI ECO BRICKS, KHURDA M/s. Debaprasad Mishra and associates, Advocates 235. W.P.(C) NO.33715/2023 M/S. PCM INFRA PROJECTS PVT. LTD., KHORDHA M/s. Asit Kumar Dash and associates, Advocates 236. W.P.(C) NO.34113/2023 DEBASHIS RAUL M/s. Ashok Kumar Mohanty and associates, Advocates 237. W.P.(C) NO.34150/2023 M/S BINAY RAY, MALKANGIRI M/s. Sandeep Kumar Jena and associates, Advocates 238. W.P.(C) NO.34336/2023 M/S RITIKA ISPAT PVT. LTD., SUNDARGARH M/s. Bhabani Prasad Mohanty and associates, Advocates 239. W.P.(C) NO.34376/2023 DEEPAK KUMAR KHATUA M/s. Prakash Kumar Jena and associates, Advocates 240. W.P.(C) NO.34641/2023 M/S. LOKANATH TIMBER DEPOT, PURI M/s. Abhishek Dash and associates, Advocates 241. W.P.(C) NO.34783/2023 M/S. SANGHAMITRA NANDA, KENDUPADAR M/s. Naresh Chandra Jena and associates, Advocates 242. W.P.(C) NO.34786/2023 M/S. MAMATA NAYAK, KANDHAMAL 243. W.P.(C) NO.34789/2023 M/S. TAPAS KUMAR MOHANTY, KANDHAMAL 244. W.P.(C) No.34449/2023 PADMABATI BIDIKA M/s. Sangram Keshari Burma and associates, Advocates 245. W.P.(C) No.34626/2023 M/S. GAURAV MOHANTY M/s. Daitari Behera and associates, Advocates Page 14 of 17 -versus- Additional State Tax Officer, CT & GST, Cuttack Joint Commissioner of State Tax (Appeal), CT & GST, Cuttack and the Commissioner of CT & GST, Cuttack and others …. Opposite Parties Mr. Sunil Mishra, Standing Counsel along with Mr. Diganta Das, Mr. Sheshadeba Das and Mr. Ananda Das, Additional Standing Counsel for CT & GST Department, Mr. T. K. Satapathy, Sr. Standing Counsel for CGST, CX & Customs, Mr. Avinash Kedia, Jr. Standing Counsel for CGST, CX & Customs and Mr. P. K. Parhi, DSGI for Union of India CORAM: ACTING CHIEF JUSTICE DR. B. R. SARANGI MR. JUSTICE MURAHARI SRI RAMAN Order No.

ORDER 06.11.2023 03. 1. These matters are taken up through hybrid mode.

2.

Heard learned counsel for the parties.

3.

Since the question involved in all the writ petitions is similar, they are taken up together and disposed of by this common order.

4.

The petitioners have approached this Court invoking provisions of Articles 226 and 227 of the Constitution of India challenging the first appellate orders, whereby the appeals have been rejected being barred by period stipulated in sub-section (1) read with sub-section (4) of Section 107 of the OGST/CGST Act. It is submitted that as yet 2nd appellate Tribunal has not been constituted; as such they are prevented from availing alternative remedy provided under Section 112 of the said Act.

5.

During pendency of these writ petitions, the Ministry of Finance, Department of Revenue (Central Board of Indirect Taxes and Customs) has issued Notification No.53/2023-Central Tax [S.O.4767(E)], dated 2nd November 2023, by which it has been notified that taxable persons, who could not file an appeal on or before the 31st day of March, 2023 against the order passed under section 73 or 74 of the Central Goods and Services Tax Act, 2017 by the proper officer within the time period specified in sub-section (1) of section 107 read with sub-section (4) of section 107 of the Act, and the taxable persons whose appeal against the said order was rejected solely on the grounds that the said appeal was not filed within the time period specified in section 107, as the class of persons, shall follow certain special procedure for filing appeals in such cases. The relevant portion of the said Notification reads as under: “S.O.4767(E)-In exercise of the powers conferred by section 148 of the Central Goods and Services Tax Act, 2017 (12 of 2017) (hereinafter referred to as the said Act), the Central Government, on the recommendations of the Council, hereby notifies taxable persons who could not file an appeal against the order passed by the proper officer on or before the 31st day of March, 2023 under section 73 or 74 of the said Act (hereinafter referred to as the said order), within the time period specified in sub-section (1) of section 107 read with sub-section (4) of section 107 of the said Act, and the taxable persons whose appeal against the said order was rejected solely on the grounds that the said appeal was not filed within the time period specified in section 107, as the class of persons (hereinafter referred to as the said person) who shall follow the following special procedure for filing appeals in such cases:

2.

The said person shall file an appeal against the said order in FORM GST APL-01 in accordance with subsection (1) of Section 107 of the said Act, on or before 31st day of January 2024:

Provided that an appeal against the said order filed in accordance with the provisions of section 107 of the said Act, and pending before the Appellate Authority before the issuance of this notification, shall be deemed to have been filed in accordance with this notification, if it fulfills the condition specified at para 3 below.

3.

No appeal shall be filed under this notification, unless the appellant has paid- (a) in full, such part of the amount of tax, interest, fine, fee and penalty arising from the impugned order, as is admitted by him; and (b) a sum equal to twelve and a half per cent. of the remaining amount of tax in dispute arising from the said order, subject to a maximum of twenty-five crore rupees, in relation to which the appeal has been filed, out of which at least twenty percent should have been paid by debiting from the Electronic Cash Ledger.

4.

No refund shall be granted on account of this notification till the disposal of the appeal, in respect of any amount paid by the appellant, either on their own or on the directions of any authority (or) court, in excess of the amount specified in para 3 of this notification before the issuance of this notification, for filing an appeal under subsection (1) of Section 107 of the said Act.

5.

No appeal under this notification shall be admissible in respect of a demand not involving tax.

6.

The provisions of Chapter XIII of the Central Goods and Service Tax Rules, 2017 (12 of 2017), shall mutatis mutandis, apply to an appeal filed under this notification.

[F. No.CBIC-20001/10/2023-GST]

(Raghavendra Pal Singh) Director”

6.

In view of the aforesaid Notification, the impugned orders, against which the writ petitions are filed, are set aside and the matters are now remanded to the Appellate Authority to proceed with it in accordance with law. As such, by virtue of either of the interim order passed by this Court or in suo motu the Petitioners, who have deposited the entire amount of tax that should be taken into account while deciding the cases on merit and the refund, if any, would be subject to the outcome of the appeal itself.

7.

With the above observation and direction, these writ petitions are disposed of.

(DR. B. R. SARANGI) ACTING CHIEF JUSTICE

(M. S. RAMAN) JUDGE M. Panda

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.