Himanshu Pradhan vs. The Commnr. Of CT And GST, Cuttack
Original PDF →WP(C)/35041/2023HC OrissaGSTCNR ODHC01085649202307 November 2023Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
No AI summary yet for this judgment.
Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.35041 of 2023
Himanshu Pradhan
…..
Petitioner
Mr.Rajiv Kumar Mahanta, Advocate
Vs.
The Commissioner of CT & GST,
Odisha & others
…..
Opposite Parties
Mr. Diganta Dash, ASC for the Revenue
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER 07.11.2023
Order No.
01.
This matter is taken up through hybrid mode.
2.
This writ petition is disposed of in terms of the common order passed by this Court on 6th November, 2023 in W.P.(C) No.6684 of 2023 and Batch of Writ Petitions (M/s. Pravat Kumar Choudhury and others v. Additional State Tax Officer, CT & GST, Cuttack and others).
MRS
(DR. B.R. SARANGI)
ACTING CHIEF JUSTICE
(M.S. RAMAN)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.