M/S. Sudarshan Pradhan vs. Commissioner Of Commercial Taxes And GST,Odisha
Original PDF →WP(C)/30369/2023HC OrissaGSTCNR ODHC01073648202308 November 2023Bench: DR. JUSTICE B.R.SARANGI (ACJ),MR. JUSTICE MURAHARI SRI RAMAN1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.30369 of 2023
M/s. Sudarshan Pradhan
….
Petitioner
Mr. K.K. Sahoo, Advocate
-versus-
The
Commissioner
of
Commercial Taxes and Goods
and Services Tax, Odisha and
others
….
Opposite Parties
Mr. Sunil Mishra, Standing Counsel along with
Mr. Diganta Das, Mr. Sheshadeba Das and Mr. Ananda Das,
Additional Standing Counsel for CT & GST Department
CORAM:
ACTING CHIEF JUSTICE DR. B. R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
Order No.
ORDER 08.11.2023 02. 1. This matter is taken up through hybrid mode.
2.
This writ petition is disposed of in terms of the common order passed by this Court on 6th November, 2023 in W.P.(C) No.6684 of 2023 and Batch of Writ Petitions (M/s. Pravat Kumar Choudhury and others v. Additional State Tax Officer, CT & GST, Cuttack and others).
(DR. B. R. SARANGI) ACTING CHIEF JUSTICE
(M. S. RAMAN) JUDGE S.K. Guin
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.