M/S S.D.Agency, Bbsr vs. Joint Commnr. Of State Tax Appeal, Bbsr
Original PDF →WP(C)/31348/2023HC OrissaGSTCNR ODHC01076348202322 February 2024Bench: MR. JUSTICE CHAKRADHARI SHARAN SINGH,MR. JUSTICE S.K.SAHOO1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ORISSA AT CUTTACK
WP(C) No.31348 of 2023
M/s. S D Agency
….
Petitioner
Ms. Itishree Tripathy, Advocate
-versus-
Joint Commissioner of State Tax
(Appeal), CT & GST Territorial Range,
Bhubaneswar-III, Bhubaneswar and
another
….
Opposite Parties
Mr. Sunil Mishra, Standing Counsel
CORAM:
THE CHIEF JUSTICE
MR. JUSTICE S. K. SAHOO
ORDER 05.04.2024 Order No.
04.
This matter is taken up through hybrid mode.
2.
This matter has been placed for making correction of the typographical error in the order dated 22.02.2024 wherein, in the cause title, name of the petitioner has been wrongly typed as ‘M/s. S K Agency’ in place of ‘M/s. S D Agency’.
3.
The said order dated 22.02.2024 shall be read accordingly along with the present order.
(Chakradhari Sharan Singh) Chief Justice
(S. K. Sahoo)
Judge M. Panda
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.