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M/S. Jaikishandas Mall Jute Product PVT. LTD., Balasore vs. The Commnr. Of Commercial Taxes And Goods And Services Tax, Ctc

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WP(C)/42837/2023HC OrissaGSTCNR ODHC01105495202327 February 2024Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No. 42837 of 2023 M/s. Jaikishandas Mall Jute Products Pvt. Ltd. ….. Petitioner M/s. B.P. Mohanty and Associates, Advocates Vs. The Commissioner of Commercial Taxes and Goods and Services Tax, Odisha & Others …... Opposite Parties Mr. S. Mishra, SC, for CT & GST Organization CORAM: DR. JUSTICE B.R.SARANGI MR. JUSTICE G. SATAPATHY

ORDER

27.02.

2024

Order No.

This matter is taken up through hybrid mode.

02.2.

It is agreed by learned counsel for the parties that the issue involved in this writ petition has already been decided by a Coordinate Bench of this Court vide order dated 16.02.2024 passed in W.P.(C) No. 42015 of 2023 (M/s. Maa Tarini Traders v. State of Odisha and others) and batch of writ petitions.

3.

In view of the above, this writ petition stands disposed of in terms of the observation and directions issued in M/s Maa Tarini Traders (supra).

(DR. B.R. SARANGI) JUDGE

(G. SATAPATHY) JUDGE S.Sasmal

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.