Sk Sajid Hossain vs. Commnr, Commercial Tax And GST, Cuttack

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WP(C)/2683/2024HC OrissaGSTCNR ODHC01008724202405 March 2024Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY1 pages

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Cause title — parties, addresses and appearances
Page 1 of 1 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No. 2683 of 2024 Sk. Sajid Hossain ….. Petitioner Mr. A.N. Mohanty, Advocate Vs. The Commissioner, Commercial Tax & GST, Cuttack and others ….. Opposite Parties Mr. S. Mishra, SC, CT & GST CORAM: DR. JUSTICE B.R. SARANGI MR. JUSTICE G. SATAPATHY

ORDER 11.03.2024

Order No.

03.

This matter is taken up by hybrid mode.

2.

Office note reveals that in Paragraph-3 of the order dated 05.03.2024, in place of “writ petition”, it has been inadvertently typed as “writ petitioner”.

3.

The same being a typographical error, the word “petitioner” occurring in first line of Paragraph-3 of the order dated 05.03.2024 be corrected and read as “petition”.

Subhasmita

(DR. B.R. SARANGI) JUDGE

(G. SATAPATHY)

JUDGE

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.