Sk Sajid Hossain vs. Commnr, Commercial Tax And GST, Cuttack
Original PDF →WP(C)/2683/2024HC OrissaGSTCNR ODHC01008724202405 March 2024Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY1 pages
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IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 2683 of 2024
Sk. Sajid Hossain
…..
Petitioner
Mr. A.N. Mohanty, Advocate
Vs.
The Commissioner, Commercial
Tax & GST, Cuttack and others
…..
Opposite Parties
Mr. S. Mishra, SC, CT & GST
CORAM:
DR. JUSTICE B.R. SARANGI
MR. JUSTICE G. SATAPATHY
ORDER 11.03.2024
Order No.
03.
This matter is taken up by hybrid mode.
2.
Office note reveals that in Paragraph-3 of the order dated 05.03.2024, in place of “writ petition”, it has been inadvertently typed as “writ petitioner”.
3.
The same being a typographical error, the word “petitioner” occurring in first line of Paragraph-3 of the order dated 05.03.2024 be corrected and read as “petition”.
Subhasmita
(DR. B.R. SARANGI) JUDGE
(G. SATAPATHY)
JUDGE
Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.