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M/S.Jindal Stainless LTD vs. Commissioner Of Sales Tax, Odisha

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WP(C)/6250/2020HC OrissaGSTCNR ODHC01013118202024 April 2024Bench: DR. JUSTICE B.R.SARANGI,MR. JUSTICE GOURISHANKAR SATAPATHY2 pages

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Cause title — parties, addresses and appearances
Page 1 of 2 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.6250 of 2020 M/s. Jindal Stainless Limited, Jajpur ….. Petitioner Mr. B. Mohanty, Sr. Advocate along with Mr. A. Mohanty, Advocate Vs. Commissioner of Sales Tax, Cuttack and others ….. Opposite Parties Mr. S. Mishra, SC for Revenue CORAM: DR. JUSTICE B.R. SARANGI MR. JUSTICE G. SATAPATHY

ORDER 24.04.2024

Order No.

04.

This matter is taken up by hybrid mode.

2.

Heard Mr. A. Mohanty, learned counsel appearing for the petitioner and Mr. Sunil Mishra, learned Standing Counsel appearing for the CT & GST Department-Opposite Parties.

3.

Learned counsel appearing for the petitioner stated that he has already filed a memo for withdrawal of this writ petition.

4.

Mr. Sunil Mishra, learned Standing Counsel appearing for the CT & GST Department-Opposite Parties stated that this matter is covered by the judgment of this Court in M/s. Shree Bharat Motors Ltd & another Vs. the Sales Tax Officer, Bhubaneswar-I Circle, Bhubaneswar and others, 2023 SCC OnLine Ori 1045: (2023) 115 GSTR 163. 5. In view of the above, the writ petition stands disposed of in terms of the judgment of this Court in M/s. Shree Bharat Motors Ltd & another Vs. the Sales Tax Officer, Bhubaneswar-I Circle, Bhubaneswar and others, 2023 SCC OnLine Ori 1045: (2023) 115 GSTR 163. Subhasmita

(DR. B.R. SARANGI) JUDGE

(G. SATAPATHY)

JUDGE

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.