M/S.Paradeep Phospates LTD, Bbsr vs. Assistant Commissioner, GST (Appeals), Bbsr

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WP(C)/31712/2024HC OrissaGSTCNR ODHC01089827202402 January 2025Bench: MR. JUSTICE ARINDAM SINHA,MR. JUSTICE M.S.SAHOO2 pages

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Cause title — parties, addresses and appearances
Page 1 of 2 IN THE HIGH COURT OF ORISSA AT CUTTACK W.P.(C) No.31712 of 2024 M/s. Paradeep Phosphates Limited, Old Town, Bhubaneswar …. Petitioner Represented By Adv. – Mr. J. Sahoo, Sr. Advocate -versus- Assistant Commissioner, GST, Bhubaneswar and others …. Opposite Parties Represented By Adv. – Mr. A. Kedia, Jr. SC CORAM: THE HON'BLE MR. JUSTICE ARINDAM SINHA AND THE HON'BLE MR. JUSTICE M.S. SAHOO

ORDER 02.01.2025

1.

Mr. Sahoo, learned senior advocate appears on behalf of petitioner and files memo of date. He submits, there are omissions in the writ petition filed. His client wants to withdraw the same with liberty to file afresh with better particulars. Mr. Kedia, learned advocate, Junior Standing Counsel appears on behalf of revenue.

2.

The writ petition is yet to be moved. In the circumstances we are inclined to accept the submission. Order No. 01. 3. The writ petition is dismissed with liberty to file afresh.

(Arindam Sinha) Judge

(M.S. Sahoo) Judge Jyoti

Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.