Shri Nuney Tayang v. Shri Karikho Kri And Anr.
- Court
- Gauhati High Court
- Case number
- Election Pet./1/2019
- Date of judgment
- 16 Jul 2023
- Bench
- HONBLE MR. JUSTICE NANI TAGIA
- Petitioner
- SHRI NUNEY TAYANG
- Respondent
- SHRI KARIKHO KRI AND ANR.
- CNR
- GAHC040001122019
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