Dipu Das v. Guwahati Municipal Corporation And Anr.

Court: Gauhati High Court
Case number: WP(C)/4529/2023
Date of judgment: 23 Aug 2023
Bench: HONOURABLE MR. JUSTICE MANISH CHOUDHURY
Petitioner: DIPU DAS
Respondent: GUWAHATI MUNICIPAL CORPORATION AND ANR.
CNR: GAHC010174732023

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