Padmaraj Rj v. The Union Of INDIA And 6 Ors
- Court
- Gauhati High Court
- Case number
- WP(C)/4430/2021
- Date of judgment
- 11 Dec 2023
- Bench
- HONOURABLE MR. JUSTICE MANISH CHOUDHURY
- Petitioner
- PADMARAJ RJ
- Respondent
- THE UNION OF INDIA AND 6 ORS
- CNR
- GAHC010140062021
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