Shri Niaz Ahmed v. The State Of Nagaland And 4 Ors
- Court
- Gauhati High Court
- Case number
- Crl. Pet./20/2023
- Date of judgment
- 11 Nov 2024
- Bench
- HON'BLE MR. JUSTICE KAUSHIK GOSWAMI
- Petitioner
- SHRI NIAZ AHMED,
- Respondent
- THE STATE OF NAGALAND AND 4 ORS
- CNR
- GAHC020004292023
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