Smt. Vijay Bharti And 2 Others v. State Of U.P. And Another
- Court
- Allahabad High Court
- Case number
- CRLR/3161/2024
- Date of judgment
- 17 Feb 2026
- Bench
- JAI KRISHNA UPADHYAY
- Petitioner
- SMT. VIJAY BHARTI AND 2 OTHERS
- Respondent
- STATE OF U.P. AND ANOTHER
- CNR
- UPHC013177242024
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