M/S Hapur Roller Flour Mills And Another v. M/S Shri Vardhman Roller Flour Mills And 2 Others
- Court
- Allahabad High Court
- Case number
- FAFO/2226/2025
- Date of judgment
- 28 Apr 2026
- Bench
- ABDUL SHAHID
- Petitioner
- M/S HAPUR ROLLER FLOUR MILLS AND ANOTHER
- Respondent
- M/S SHRI VARDHMAN ROLLER FLOUR MILLS AND 2 OTHERS
- CNR
- UPHC014830442025
Judgment text not available yet
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Reproduced from the public record of the Allahabad High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.